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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(5) in The M.P. Grazing Rules, 1986

(5)While in transit:-
(a)If the cattle is obliged to halt for the night they will halt only at the recognised grounds or "paraos" with prior intimations.
(b)Transit grazing licence holders shall get the licence checked at the places mentioned in the licence.
(c)Transit grazing licence may be checked by any Forest Officer anywhere in transit.