Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 29 October, 2018
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
(501)wp-7786.doc
rkmore
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.7786 OF 2018
Ramdas Athawale, Chairman & Others. ..Petitioners
Versus
State of Maharashtra
Through Ministry of Co-operation & Ors. ..Respondents
Ms.Ranjana Todankar, for the Petitioner.
Mr.Amit Borkar, for Respondent No.1.
Mr.Amol Patil, AGP for Respondent No.2.
CORAM : REVATI MOHITE DERE, J.
DATED : 29th OCTOBER 2018
P.C.:
1] Not on board. Taken on board.
2] Learned counsel for the Petitioner states that proceedings before the
learned Assistant Charity Commissioner are scheduled on 2 nd November
2018.
3] The learned Assistant Charity Commissioner-I, to adjourn the
proceeding after 4th December 2018.
Stand over to 3rd December 2018.
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