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Bombay High Court

Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 29 October, 2018

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                                                               (501)wp-7786.doc

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                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION  

                                   WRIT PETITION  NO.7786  OF 2018


         Ramdas Athawale, Chairman  & Others.                             ..Petitioners 
               Versus 
         State of Maharashtra
         Through Ministry of Co-operation & Ors.                          ..Respondents 

         Ms.Ranjana Todankar, for the Petitioner.
         Mr.Amit Borkar, for Respondent No.1.
         Mr.Amol Patil, AGP for Respondent No.2. 


                                 CORAM       :  REVATI MOHITE DERE, J. 
                                 DATED       :  29th  OCTOBER  2018
           
         P.C.: 


         1]       Not on board. Taken on board.

         2]       Learned counsel for the Petitioner states that proceedings before the

         learned Assistant  Charity  Commissioner    are scheduled  on  2 nd  November

         2018.  

         3]       The   learned   Assistant   Charity   Commissioner-I,     to   adjourn   the

proceeding after 4th December 2018.

Stand over to 3rd December 2018.

(REVATI MOHITE DERE, J.) 1/1 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 00:59:06 :::