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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(g) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006

(g)“non-biodegradable garbage” means the garbage or waste material, made up of non-biodegradable material and not capable of being destroyed by the activity of living beings or by biological natural process, which remains in the environment for long period of time and has potential to harm ecosystem;