Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4) in The Manufacture, Storage And Import Of Hazardous Chemicals Rules, 1989

(4)[ The concerned authority shall ensure that a rehearsal of the off-site emergency plan is conducted at least once in a calendar year.] [Inserted by S.O. 2882(E), dated 3.10.1994 (w.e.f. 22.10.1994). ]