Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act] State of Rajasthan - Subsection Section 72(2)(ii) in The Rajasthan Sales Tax Act, 1994 (ii)a sum equal to the tax payable but not required to be paid on account of the use of the declaration form.