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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(c) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(c)Government Chief Whip, Leader of the Opposition of the Orissa Legislative Assembly, Members of Parliament, Deputy Chief Whip, Members of the Legislative Assembly.