Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1) in The Armed Forces Tribunal (Practice) Rules, 2009

(1)Two copies of Warning list and Daily Cause List shall be furnished to the Bar Association of Armed Forces Tribunal for display on their notice board.