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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(2)(a) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(a)An employee has been held guilty by the court against criminal charge on the basis of misconduct, may be dismissed from service or removed from service; or