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State of Madhya Pradesh - Section

Section 45B in The M.P. Vanijyik Kar Adhiniyam, 1994

45B. Particulars to be furnished by persons transporting goods.

- Every person transporting any goods notified under sub-section (4) of Section 45-A shall furnish such particulars in respect of such goods transported by him in such form, in such manner, by such date and to such authority as may be prescribed.Explanation. - For purpose of this section, the expression 'person transporting' shall have the meaning assigned to it in Section 45-A.