Bombay High Court
Madhukar Sahakari Sakhar Karkhana Ltd ... vs The Union Of India And Another on 7 April, 2022
Author: S. G. Mehare
Bench: R. D. Dhanuka, S. G. Mehare
(1) adjourned matters
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.4575 OF 2020
SANVAR BAIG SHABBIR BAIG ..PETITIONER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS ..RESPONDENTS
...
Mr. D. K. Dagadkhair, Advocate for the Petitioner.
Mr. A. R. Kale, AGP for Respondents-State.
...
AND
WRIT PETITION NO.1781 OF 2022
WRIT PETITION NO.1794 OF 2022
WRIT PETITION NO.1813 OF 2022
WRIT PETITION NO.3417 OF 2022
WRIT PETITION NO.3646 OF 2022
WRIT PETITION NO.3670 OF 2022
WRIT PETITION NO.3874 OF 2022
WRIT PETITION NO.3888 OF 2022
WRIT PETITION NO.3899 OF 2022
WRIT PETITION NO.3956 OF 2022
WRIT PETITION NO.3964 OF 2022
WRIT PETITION NO.3969 OF 2022
WRIT PETITION NO.3970 OF 2022
WRIT PETITION NO.3980 OF 2022
WRIT PETITION NO.3981 OF 2022
WRIT PETITION NO.3983 OF 2022
WRIT PETITION NO.3986 OF 2022
WRIT PETITION NO.3995 OF 2022
WRIT PETITION NO.4036 OF 2022
WRIT PETITION NO.4049 OF 2022
WRIT PETITION NO.4050 OF 2022
WRIT PETITION NO.4063 OF 2022
WRIT PETITION NO.4080 OF 2022
WRIT PETITION NO.4082 OF 2022
WRIT PETITION NO.4084 OF 2022
WRIT PETITION NO.4096 OF 2022
WRIT PETITION NO.4098 OF 2022
WRIT PETITION NO.4106 OF 2022
WRIT PETITION NO.4113 OF 2022
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(2) adjourned matters
WRIT PETITION NO.4119 OF 2022
WRIT PETITION NO.4120 OF 2022
WRIT PETITION NO.4121 OF 2022
WRIT PETITION NO.4122 OF 2022
WRIT PETITION NO.4129 OF 2022
WRIT PETITION NO.4157 OF 2022
WRIT PETITION NO.4160 OF 2022
CONT. PETITION NO.78 OF 2021
IN CA/12461/2018
CONT. PETITION NO.202 OF 2022
IN WP/14436/2021 WRIT PETITION NO.4031 OF 2016
WRIT PETITION NO.8237 OF 2016
WITH WP/8234/2016 WITH WP/8235/2016 WITH
WP/8236/2016
WRIT PETITION NO.669 OF 2018
WRIT PETITION NO.1890 OF 2018
WRIT PETITION NO.3094 OF 2018
WRIT PETITION NO.3732 OF 2018
WRIT PETITION NO.8600 OF 2018
WRIT PETITION NO.12663 OF 2018
WRIT PETITION NO.2055 OF 2020
WRIT PETITION NO.3067 OF 2020
WRIT PETITION NO.3993 OF 2020
WRIT PETITION NO.6253 OF 2020
WITH CA/5720/2020 IN WP/6253/2020 WITH CA/5395/2022
IN WP/6253/2020
WRIT PETITION NO.7047 OF 2020
WRIT PETITION NO.12989 OF 2021
WRIT PETITION NO.140 OF 2022
WRIT PETITION NO.1437 OF 2022
WRIT PETITION NO.2368 OF 2022
CONT. PETITION NO.652 OF 2016
IN WP/5704/2013
CONT. PETITION NO.858 OF 2018
IN WP/10104/2013
CONT. PETITION NO.61 OF 2021
IN WP/5086/2017
WRIT PETITION NO.1636 OF 2014
WRIT PETITION NO.5945 OF 2016
WITH WP/5047/2018 WITH WP/9380/2016 WITH
WP/9381/2016 WITH WP/9377/2016 WITH WP/10601/2016
WITH WP/9378/2016 WITH WP/9384/2016 WITH
WP/9886/2016 WITH WP/10347/2016 WITH WP/11644/2016
WITH CA/13891/2016 IN WP/5945/2016
WRIT PETITION NO.8565 OF 2016
WRIT PETITION NO.2718 OF 2018
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(3) adjourned matters
WRIT
PETITION NO.3006 OF 2018
WRIT
PETITION NO.9575 OF 2018
WRIT
PETITION NO.228 OF 2020
WRIT
PETITION NO.2262 OF 2020
WITH WP/2332/2020
WRIT PETITION NO.3969 OF 2020
WRIT PETITION NO.5087 OF 2020
WITH WP/5850/2020
WRIT PETITION NO.7817 OF 2020
WITH CA/7663/2020 IN WP/7817/2020
WRIT PETITION NO.237 OF 2022
WRIT PETITION NO.996 OF 2022
WRIT PETITION NO.997 OF 2022
WRIT PETITION NO.1065 OF 2022
WRIT PETITION NO.1731 OF 2022
WRIT PETITION NO.2032 OF 2022
WRIT PETITION NO.2040 OF 2022
WRIT PETITION NO.2043 OF 2022
WRIT PETITION NO.2059 OF 2022
WRIT PETITION NO.2067 OF 2022
WRIT PETITION NO.2109 OF 2022
WRIT PETITION NO.2374 OF 2022
WRIT PETITION NO.2376 OF 2022
WRIT PETITION NO.3141 OF 2022
WRIT PETITION NO.3530 OF 2022
CONT. PETITION NO.119 OF 2019
IN WP/5736/2017
CONT. PETITION NO.66 OF 2021
IN WP/10011/2017
CONT. PETITION NO.108 OF 2021
IN WP/8313/2017
CONT. PETITION NO.114 OF 2021
IN WP/13122/2018
CONT. PETITION NO.294 OF 2021
IN WP/3058/2019 WITH CA/10572/2021 IN CP/294/2021
WITH CA/10573/2021 IN CP/294/2021
CONT. PETITION NO.323 OF 2021
IN WP/2470/2020
CONT. PETITION NO.348 OF 2021
IN WP/10023/2019
CONT. PETITION NO.352 OF 2021
IN WP/9982/2019
CONT. PETITION NO.599 OF 2021
IN WP/1237/2017
CONT. PETITION NO.692 OF 2021
IN WP/5118/2021
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(4) adjourned matters
PUBLIC INTEREST LITIGATION NO.42 OF 2021
PUBLIC INTEREST LITIGATION NO.2 OF 2022
CORAM : R. D. DHANUKA &
S. G. MEHARE, JJ.
DATED : 07th APRIL, 2022. PER COURT:-
1. Due to paucity of time, the matters could not reach.
2. Stand over to 26.06.2022.
3. Interim/ad interim relief, if any, granted earlier to continue till then.
(S. G. MEHARE) (R. D. DHANUKA) JUDGE JUDGE Devendra/April-2022 ::: Uploaded on - 08/04/2022 ::: Downloaded on - 09/04/2022 06:12:02 :::