Bombay High Court
Rahul Suresh Damale vs The State Of Maharashtra Through ... on 5 October, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
01 to 67.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : MANGESH S. PATIL &
SHAILESH P. BRAHME, JJ.
DATE : 05.10.2023 PER COURT :
The matters were called out in the first session. Since nobody turned up, those were kept back and again called out in the second session, still, nobody appears.
2. It is being informed that the Advocates working in this bench have resolved to abstain from the work.
3. Keeping in mind the parties' interest, the matters are adjourned to the dates mentioned against them.
Matters Date 907 CIVIL APPLICATION NO.11289 OF 2023 IN FCAST/27430/2023 WITH CA/11290/2023 IN FCAST/27430/2023 913 WRIT PETITION NO.3384 OF 2020 914 WRIT PETITION NO.6091 OF 2022 915 WRIT PETITION NO.10368 OF 2023 916 WRIT PETITION NO.11549 OF 2023 917 WRIT PETITION NO.11708 OF 2023 918 WRIT PETITION NO.12241 OF 2023 ... 12.10.2023 919 WRIT PETITION NO.12301 OF 2023 920 WRIT PETITION NO.12305 OF 2023 921 WRIT PETITION NO.12306 OF 2023 922 WRIT PETITION NO.12307 OF 2023 923 WRIT PETITION NO.12314 OF 2023 924 WRIT PETITION NO.12315 OF 2023 925 WRIT PETITION NO.12319 OF 2023 926 FAMILY COURT APPEAL NO.75 OF 2023 WITH CA/11599/2023 IN FCA/75/2023 927 FAMILY COURT APPEAL NO.86 OF 2023 WITH FCA/87/2023 1/3 ::: Uploaded on - 05/10/2023 ::: Downloaded on - 07/10/2023 05:46:53 ::: 01 to 67.odt 928 WRIT PETITION NO.6103 OF 2010 WITH CA/10018/2017 IN RAST/2431/2017 WITH CA/2357/2016 IN WP/6103/2010 WITH CA/2358/2016 IN WP/6103/2010 WITH CA/5951/2012 IN WP/6103/2010 WITH CA/12119/2023 IN WP/6103/2010 929 WRIT PETITION NO.5987 OF 2018 WITH WP/5988/2018 930 WRIT PETITION NO.10086 OF 2019 WITH WP/10093/2019 931 WRIT PETITION NO.7547 OF 2020 ... 16.10.2023, in same 932 WRIT PETITION NO.2941 OF 2021 category. 933 WRIT PETITION NO.5760 OF 2021 934 WRIT PETITION NO.14151 OF 2021 935 WRIT PETITION NO.6799 OF 2022 936 WRIT PETITION NO.10273 OF 2022 937 WRIT PETITION NO.13199 OF 2022 938 WRIT PETITION NO.4189 OF 2023 WITH WP/3907/2023 939 WRIT PETITION NO.9037 OF 2023 940 WRIT PETITION NO.1999 OF 2018 WITH WP/8318/2021 WITH WP/8335/2021 WITH CA/864/2023 IN WP/1999/2018 941 WRIT PETITION NO.771 OF 2020 942 WRIT PETITION NO.7116 OF 2022 943 WRIT PETITION NO.10501 OF 2022 ... 02.11.2023 944 WRIT PETITION NO.11342 OF 2022 945 WRIT PETITION NO.3307 OF 2023 946 WRIT PETITION NO.5273 OF 2023 947 WRIT PETITION NO.5278 OF 2023 948 WRIT PETITION NO.6458 OF 2023 949 WRIT PETITION NO.6752 OF 2023 950 WRIT PETITION NO.7051 OF 2023 951 WRIT PETITION NO.7193 OF 2023 952 WRIT PETITION NO.8909 OF 2023 953 WRIT PETITION NO.9365 OF 2023 954 WRIT PETITION NO.9982 OF 2023 955 WRIT PETITION NO.9997 OF 2023 ... 09.11.2023 956 WRIT PETITION NO.10001 OF 2023 957 WRIT PETITION NO.11186 OF 2023 958 WRIT PETITION NO.11196 OF 2023 959 FAMILY COURT APPEAL NO.37 OF 2023 960 FAMILY COURT APPEAL NO.58 OF 2023 2/3 ::: Uploaded on - 05/10/2023 ::: Downloaded on - 07/10/2023 05:46:53 ::: 01 to 67.odt 961 WRIT PETITION NO.9231 OF 2018 962 WRIT PETITION NO.3267 OF 2020 963 WRIT PETITION NO.3324 OF 2020 WITH WP/13061/2021 WITH CA/11284/2023 IN WP/3324/2020 ... 09.10.2023, in 964 WRIT PETITION NO.7767 OF 2020 students matter category WITH CA/1416/2021 IN WP/7767/2020 965 WRIT PETITION NO.6283 OF 2021 966 WRIT PETITION NO.4383 OF 2023 967 WRIT PETITION NO.3229 OF 2023 ... 10.10.2023, at 2.30 p.m. ( SHAILESH P. BRAHME, J.) (MANGESH S. PATIL, J.) mkd/-
3/3 ::: Uploaded on - 05/10/2023 ::: Downloaded on - 07/10/2023 05:46:53 :::