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Bombay High Court

Harminder Kaur Pahwa vs Manmohan Singh Ajit Singh @ Manmohan ... on 12 December, 2018

                                                                                                    JSB



                                                 Before: Aniruddha M. Chandekar
                                                 Prothonotary & Senior Master.
                                                 Date: 12th December, 2018
CALLED OUT FOR REJECTION :
36.   TPL/2904/2018           )       Ms. Roma Bhende, i/b. Swati P. Gautam, Advocate
                              )       for the Petitioner.
                              )
                              )       P.C.:    Petitioner and/or his/her Advocate to remove
                              )       office objections on the Petition and to get the same
                              )       numbered / registered on or before 09.01.2019,
                              )       failing Petition to stand rejected under 986 of O.S.
                              )       Rules for non-compliance of office objections.


39.   TPL/2916/2018           )       Mr. Ghanshyam K. Tripathi, Advocate for the
                              )       Petitioner.
                              )
                              )       P.C.:    Petitioner and/or his/her Advocate to remove
                              )       office objections on the Petition and to get the same
                              )       numbered / registered on or before 09.01.2019,
                              )       failing Petition to stand rejected under 986 of O.S.
                              )       Rules for non-compliance of office objections.


45.   TPL/2940/2018           )       Mr. Harminder Kaur Pawha, i/b. Rajani P. Kanojia
                              )       and Radhika Ingole, Advocates for the Petitioner.
                              )
                              )       P.C.:    Petitioner and/or his/her Advocate to remove
                              )       office objections on the Petition and to get the same
                              )       numbered / registered on or before 09.01.2019,
                              )       failing Petition to stand rejected under 986 of O.S.
                              )       Rules for non-compliance of office objections.


49.   TPL/2956/2018           )       Ms. Aarti Kulkarni, i/b. Salman S. Balbale, Advocate
                              )       for the Petitioner.
                              )
                              )       P.C.:    Petitioner and/or his/her Advocate to remove
                              )       office objections on the Petition and to get the same
                              )       numbered / registered on or before 09.01.2019,
                              )       failing Petition to stand rejected under 986 of O.S.
                              )       Rules for non-compliance of office objections.


12-12-2018

Prothonotary and Senior Master ::: Uploaded on - 26/12/2018 ::: Downloaded on - 27/12/2018 06:10:49 :::