Bombay High Court
Harminder Kaur Pahwa vs Manmohan Singh Ajit Singh @ Manmohan ... on 12 December, 2018
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 12th December, 2018
CALLED OUT FOR REJECTION :
36. TPL/2904/2018 ) Ms. Roma Bhende, i/b. Swati P. Gautam, Advocate
) for the Petitioner.
)
) P.C.: Petitioner and/or his/her Advocate to remove
) office objections on the Petition and to get the same
) numbered / registered on or before 09.01.2019,
) failing Petition to stand rejected under 986 of O.S.
) Rules for non-compliance of office objections.
39. TPL/2916/2018 ) Mr. Ghanshyam K. Tripathi, Advocate for the
) Petitioner.
)
) P.C.: Petitioner and/or his/her Advocate to remove
) office objections on the Petition and to get the same
) numbered / registered on or before 09.01.2019,
) failing Petition to stand rejected under 986 of O.S.
) Rules for non-compliance of office objections.
45. TPL/2940/2018 ) Mr. Harminder Kaur Pawha, i/b. Rajani P. Kanojia
) and Radhika Ingole, Advocates for the Petitioner.
)
) P.C.: Petitioner and/or his/her Advocate to remove
) office objections on the Petition and to get the same
) numbered / registered on or before 09.01.2019,
) failing Petition to stand rejected under 986 of O.S.
) Rules for non-compliance of office objections.
49. TPL/2956/2018 ) Ms. Aarti Kulkarni, i/b. Salman S. Balbale, Advocate
) for the Petitioner.
)
) P.C.: Petitioner and/or his/her Advocate to remove
) office objections on the Petition and to get the same
) numbered / registered on or before 09.01.2019,
) failing Petition to stand rejected under 986 of O.S.
) Rules for non-compliance of office objections.
12-12-2018Prothonotary and Senior Master ::: Uploaded on - 26/12/2018 ::: Downloaded on - 27/12/2018 06:10:49 :::