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Andhra Pradesh High Court - Amravati

Thandava Yogesh vs The State Of Ap on 10 July, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

APHC010268052022                                                     Bench Sr.No:-
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                                                          31
                                AT AMARAVATI                            [3443]

                             WP(PIL) NO: 91 of 2022

Thandava Yogesh                                                       ...Petitioner

      Vs.

The State Of Ap and Others                                       ...Respondent(s)


                                         **********

Party In Person, Advocate(s) for Petitioner(s)

GP FOR GENERAL ADMINISTRATION, N A RAMACHANDRA MURTHY(SC
FOR APPSC), Advocate(s) for Respondent(s)

         CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
                 SRI JUSTICE NINALA JAYASURYA

         DATE       : 10th July, 2024.

PC:

       Learned counsel for the petitioner prays for and is granted some time to
go through papers.

       List on 07.08.2024.



                                                      DHIRAJ SINGH THAKUR, CJ.



                                                         NINALA JAYASURYA, J.

SSN