Andhra Pradesh High Court - Amravati
Thandava Yogesh vs The State Of Ap on 10 July, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
APHC010268052022 Bench Sr.No:-
IN THE HIGH COURT OF ANDHRA PRADESH
31
AT AMARAVATI [3443]
WP(PIL) NO: 91 of 2022
Thandava Yogesh ...Petitioner
Vs.
The State Of Ap and Others ...Respondent(s)
**********
Party In Person, Advocate(s) for Petitioner(s)
GP FOR GENERAL ADMINISTRATION, N A RAMACHANDRA MURTHY(SC
FOR APPSC), Advocate(s) for Respondent(s)
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
SRI JUSTICE NINALA JAYASURYA
DATE : 10th July, 2024.
PC:
Learned counsel for the petitioner prays for and is granted some time to
go through papers.
List on 07.08.2024.
DHIRAJ SINGH THAKUR, CJ.
NINALA JAYASURYA, J.
SSN