Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 1030 in Punjab Jail Manual 1030. The analysis of water. - The water of all jail wells which is used or likely at any time to be used for drinking or culinary purposes, shall be analysed qualitatively by the Chemical Examiner on or about the 5th January of each year.
