Supreme Court - Daily Orders
Commissioner Of Customs (Csi, ... vs M/S Sundaram Gems Pvt. Ltd. Through Its ... on 11 July, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.23 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s).13881/2016
COMMISSIONER OF CUSTOMS (CSI, AIRPORT), MUMBAI Appellant(s)
VERSUS
M/S SUNDARAM GEMS PVT. LTD. & ETC. ETC. Respondent(s)
(with appln. (s) for condonation of delay in filing appeal and
office report)
Date : 11/07/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. Mukul Rohatgi, AG
Ms. Nisha Bagchi, Adv.
Mr. Subhash Acharya, Adv.
Mr. Sridhar Potaraju, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. Vikram Nankani, Sr. Adv.
Mr. Aditya K. Choudhary, Adv.
Mr. Upinder Singh Dhindhsar, Adv.
Ms. Namita Choudhary, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
In the meanwhile, there shall be a stay of operation of the impugned order dated 17.12.2015. Ms. Namita Choudhary, learned counsel accepts notice on behalf of the respondents and seeks some time to file reply. She may do so within four weeks. Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.07.11 List the matter after pleadings are complete.
17:03:15 IST Reason: (SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER