571. Restriction regarding Public Works Department land and buildings.
- Executive Engineers are responsible for all buildings and lands in their charge. No additions or alterations may be made to buildings borne on the books of the Public Works Department, and no fresh detached structures may be erected on land attached to such buildings, irrespective of the fund from which the cost of the work is to be met, without the previous sanction of the Public Works Department.(G. of B., P.W.D. letter no. 22-B., dated the 18th June, 1905; R. & O. page 570)
