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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(c) in Haryana Passenger Transport Scheme, 2003

(c)The bus can ply as stage carriage in Haryana upto seven years from the date of first registration only and no further extension shall be given after the lapse of said period of seven years. After seven years, it shall be replaced by another new vehicle only. The vehicle should, however, conform to the pollution norms as applicable from time to time.