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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(6)(v) in Kerala Civil Services (Classification, Control & Appeal) Rules, 1960

(v)Reversion to his previous service, category, class, grade or post of a Government servant appointed on probation to another service, category, class, grade or post during or at the end of the period of probation in accordance with the terms of his appointment or the rules and orders governing probation;