Jammu & Kashmir High Court
Jagdev Singh vs State Of J & K And Others on 2 February, 2022
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr. No. 35
HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
AT JAMMU
(through video conference)
OWP No. 1074/2017
IA No. 1/2018
IA No. 1/2017
Jagdev Singh ....Petitioner/Appellant(s)
Through :- Mr. Dhiraj Choudhary, Advocate
V/s
State of J & K and Others ....Respondent(s)
Through :- Mr. Eishaan Dadhichi, GA for R-1 to 5
Mr. S S Nanda, Sr. AAG for R-6
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
02.02.2022 Learned counsels appearing for the respondents seek and are granted four weeks last and final opportunity to file objections.
List on 26.04.2022.
Interim direction, if any, to continue till the next date of hearing before the Bench.
(Sanjeev Kumar) Judge Jammu:
02.02.2022 Sahil T