Section 40(5) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006
(5)Every ballot box used at a polling station shall bear labels and addressed tags both inside and outside marked with:-(a)the name of the Town Panchayat or Third Grade Municipality or Municipality or Corporation and number of the ward;(b)the serial number and name of the polling station;(c)the serial number of the ballot box (to be filled in at the end of the poll on the label and addressed tag outside the ballot box only); and(d)the date of poll.
