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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tripura - Subsection

Section 16(2)(b) in Tripura Board of Secondary Education Act, 1973

(b)the conduct of examination including the appointment of paper setters, examiners, moderators and tabulators and their duties, powers and remuneration ;