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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(1)(i) in The Orissa Veterinary Practitioners Act, 1969

(i)in cases under Clause (a), that such degree, diploma or certificate shall, subject to the other provisions of this Act, be a recognised veterinary qualification; or