Supreme Court - Daily Orders
Union Of India vs Association Of Unified Telecom Service ... on 26 February, 2016
Bench: Jagdish Singh Khehar, C. Nagappan
ITEM NO.801 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA Nos. /2016 in Civil Appeal No(s). 6328-6399/2015
UNION OF INDIA Appellant(s)
VERSUS
ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA ETC. ETC.
Respondent(s)
(for impleadment)
Date : 26/02/2016 These applications were mentioned today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Applicant(s) Mr. Ramji Srinivasan, Sr. Adv.
Mr. Vishnu Sharma, Adv.
for Mr. K.R. Sasiprabhu, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let the applications for impleadment be also listed along with the main matter on 29.02.2016.
(Chander Bala) (Parveen Kr. Chawla)
Court Master AR-cum-PS
[Main matter is stated to be listed on 29.02.2016 as Item No.46 in Court No.3] Signature Not Verified Digitally signed by PARVEEN KUMAR Date: 2016.02.26 17:17:20 IST Reason: