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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(3)(c) in The Maharashtra Universities Act, 1994

(c)The Finance and Accounts Officer shall ordinarily act as the Secretary of the purchase committee. During the period when there is no Finance and Accounts Officer or during his absence, the Registrar shall act as the Secretary of the committee;