Calcutta High Court
J.J.Exporters Ltd vs David James And Sons Limited & Ors on 12 May, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 675 of 2011
CS No. 41 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
J.J.EXPORTERS LTD.
-Versus-
DAVID JAMES AND SONS LIMITED & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date :May 12, 2011.
The Court : Since sufficient grounds have been made out, let fresh writs of summons be issued for service on the defendants. Let such fresh writs be issued within a period of four weeks from date.
Let the matter appear twelve weeks hence. Urgent certified photocopies of this order, if applied for, be given to the parties subject to compliance with all requisite formalities.
(Sanjib Banerjee, J.) A/s.