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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(2)(n) in The M.P. Shri Ganapati Mandir Khajrana (Indore) Adhiniyam, 2003

(n)the preparation of a list of persons fit for appointment as `pujari' and `sevak' of the Mandir after taking into consideration the educational qualifications, religious knowledge, conduct, training and experience and other matters ancillary thereto;