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Rajasthan High Court - Jaipur

Chambal Fertilizers And Chemicals Ltd vs C I T Kota on 17 December, 2012

Author: Mohammad Rafiq

Bench: Mohammad Rafiq

    

 
 
 

 D.B. I.T. Appeal No.679/2011

Date of Order ::: 17.12.2012

Present
Hon'ble Mr. Justice Mohammad Rafiq
Hon'ble Dr. Justice Smt. Meena V. Gomber


None for parties
####

By the Court:-

List after winter break.

(Dr. Meena V. Gomber) J. (Mohammad Rafiq) J.

//Jaiman//49 All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW