Rajasthan High Court - Jaipur
Chambal Fertilizers And Chemicals Ltd vs C I T Kota on 17 December, 2012
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
D.B. I.T. Appeal No.679/2011 Date of Order ::: 17.12.2012 Present Hon'ble Mr. Justice Mohammad Rafiq Hon'ble Dr. Justice Smt. Meena V. Gomber None for parties #### By the Court:-
List after winter break.
(Dr. Meena V. Gomber) J. (Mohammad Rafiq) J.
//Jaiman//49 All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW