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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(5)(b) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(b)Officers occupying quarters required to be vacated for redevelopment or other public purposes in the same area, failing which in adjoining/nearby localities.