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Union of India - Section

Section 155B in The Drugs and Cosmetics Rules, 1945

155B. [ Certificate of award of Good Manufacturing Practices of Ayurveda, Siddha and Unani Drugs. [Substituted by G.S.R. 79(E), dated 14.2.2005 (w.e.f. 18.2.2005).]

- The certificate of Good Manufacturing Practices (GMP) to manufacturers of Ayurveda, Siddha or Unani drugs shall be issued [for a period of five years] to licensees who comply with the requirements of Good Manufacturing Practices (GMP) of Ayurveda, Siddha and Unani drugs as laid down in Schedule T.]
(2)[ The certificate referred to in sub-rule (1) shall be issued for a period of five years from the date of issuance of the license.] [Inserted by Notification No. G.S.R. 376 (E) dated 3.5.2010 (w.e.f. 21.12.1945)]