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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)Every nomination paper accompanied with the security amount as mentioned below and shall be presented in person to the Election officer, by the candidate himself or by his proposer, before the date and hour specified for nomination in notice referred to in sub-rule (3) of rule 17.
1. Security amount for election for the office ofPresident/Chairperson Rs. 500/-
2. Security amount for election for the office ofmember of managing committee Rs. 200/-