Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 220 in Bihar Education Code, 1961 220. School terms. - There are two school terms recognised by the Department:(i)From January 2nd to the beginning of the summer vacation;(ii)From the end of the summer vacation to the beginning of the Christmas holidays.(G.O. no. 943, dated 25th March 1958.)
