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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(bbb) in Rajasthan Land Revenue (Land Records) Rules, 1957

(bbb)The fees for the copies of original Settlement Record and trace shall be charged according to the rates fixed by the Commissioner, Settlement Department. Rajasthan, Jaipur from time to time.