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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(d) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(d)"member" means a member of a society; and includes a person referred to in clause (b) of sub-section (2) of section 28, who intends to become a member of a society;