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State of Rajasthan - Section

Section 112 in Rajasthan Land Revenue Act 1956

112. Preparation of map and field book..

- In respect of every local area or part thereof under survey and record operations, the Land Records Officer shall, in accordance with rules made by the State Government in that behalf, prepare for each village or portion of a village comprised in such area or part a map and a field book,D. Record of Rights