Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(1) in The Bombay University Act, 1974 (1)"affiliated College" means a college affiliated under section 43, whether situated in the University area, or outside it, and includes a college deemed to be an affiliated college under section 91;
