Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(1) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(1)The Government may, by notification declare any area to be a planning area for the purposes of this Act, and on such declaration, this Act shall apply to such area:Provided that no cantonment area or part thereof shall be included in a planning area.