Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Jharkhand - Subsection Section 76(vii) in Bihar Coal Mining Area Development Authority Rules, 1988 (vii)No person shall damage or cause to be damaged any drain, dustbin, public latrine or property of the Authority meant for the use of the public.
