54. Furnishing of returns, etc., to State Government.
(1)The Lokayukta shall prepare, once every year, in such form and at such time as may be prescribed, an annual report, giving a summary of its activities during the previous year and copies of the report shall be forwarded to the State Government.(2)A copy of the report received under sub-section (1) shall be laid by the State Government, as soon as may be after it is received, before each House of the State Legislature.
