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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2)(a) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

(a)the terms and conditions of service of the Chairman and other members of the Appellate Tribunal under sub-section (3) of section 12;