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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in The India-Malaysia Comprehensive Economic Cooperation Agreement (Bilateral Safeguard Measures) Rules, 2017

(3)Notwithstanding anything contained in sub-rule (1) and (2), the duration of bilateral safeguard measure on an originating good shall terminate at the end of the transition period for such originating good as specified in rule 14.