Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 27 in Chhattisgarh Food and Nutritional Security Act, 2012 27. Power of the State Government to continue or formulate food based welfare schemes. - The provisions of this Act shall not preclude the State Government from continuing or formulating other food based welfare schemes.
