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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(2) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

(2)The designation and rank of the members of the Force shall be regulated by Rules made under this Act and at the time of initial constitution shall comprise of,
(i)Company Commander/Inspector.
(ii)Platoon Commander/Sub-Inspector or Assistant Sub Inspector,
(iii)Section Commander/Head Forester.
(iv)Special Tiger Guard/ Forest Constable