Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 125A] [Entire Act] Union of India - Subsection Section 125A(i) in The Representation of the People Act, 1951 (i)fails to furnish information relating to sub-section (1) of section 33A; or
