Delhi High Court - Orders
Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 24 March, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3577/2017
SAHIPUR GRAM VIKAS WELFARE ASSOCIATION (REGD.)
..... Petitioner
Through Mr. P.N. Puri and Mr. Amit Kumar,
Advocates.
versus
NORTH DELHI MUNICIPAL CORPORATION AND ORS
..... Respondent
Through Ms. Mansi Gupta, Advocate for
NDMC.
Mr. Sanjeev Sagar, Standing Counsel
for DDA.
Mr. Sabhat Hussain, Advocate for
R-5.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 24.03.2021 CM. APPL. 8211/2021 Hon'ble Judge is on leave today. Re-notify on 10.05.2021.
BY ORDER (COURT MASTER) MARCH 24, 2021 NA Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:26.03.2021 11:26:03 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.