Section 268 in The New Delhi Municipal Council Act, 1994
268. Prohibition in respect of air pollutant.
- No owner or occupier of any permises shall allow or cause to be allowed any air pollutant above the standards, laid down under clause (g) of sub-section (1) of section 17 of the Air (Prevention and Control of Pollution) Act, 1981 (14 of 1981 ).
