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Delhi High Court - Orders

Laxmi Sales Corporation vs The Principal Additional Director ... on 27 August, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                          $~83 & 84
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          83
                          +    W.P.(C) 6193/2021

                                 LAXMI SALES CORPORATION                ..... Petitioner
                                              Through: Mr. Prem Ranjan Kumar, Advocate

                                                          versus

                                 THE PRINCIPAL ADDITIONAL DIRECTOR
                                 GENERAL                                  ..... Respondent
                                               Through: Mr. Harpreet Singh, Senior Standing
                                                        Counsel
                          84
                          +      W.P.(C) 6534/2021

                                 M/S MAHALAXMI JEWEL EXPORTS (THROUGH
                                 PROPRIETOR SH. PREM SAGAR ARORA)         ..... Petitioner
                                              Through   Dr. G.K. Sarkar, Mrs. Malabika
                                                        Sarkar, Mr. Prashant Srivastava and
                                                        Mr. Deepak Mahajan, Advocates.
                                              versus

                                 UNION OF INDIA & ANR.                                ..... Respondents
                                               Through             Mr. Ayush Agarwal, Senior Standing
                                                                   Counsel with mr. Vikrant Singh
                                                                   Bloria and Mr. Sushant Tomar,
                                                                   Advocates for R-1.
                                                                   Mr. Harpreet Singh, Senior Standing
                                                                   Counsel for R-2

                                 CORAM:
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MS. JUSTICE JYOTI SINGH


                          W.P.(C) 6193/2021 & 6534/2021                                    Page 1 of 2




Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:03.09.2021
21:00:29
                                                  ORDER

% 27.08.2021 Proceedings have been conducted through Video Conferencing. Learned counsels for the Respondents seek further time to file counter affidavits.

Time as prayed for is granted. Let counter affidavits be filed before the next date of hearing. List on 11.10.2021.

CHIEF JUSTICE JYOTI SINGH, J.

AUGUST 27, 2021 rd W.P.(C) 6193/2021 & 6534/2021 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:03.09.2021 21:00:29