Delhi High Court - Orders
Laxmi Sales Corporation vs The Principal Additional Director ... on 27 August, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~83 & 84
* IN THE HIGH COURT OF DELHI AT NEW DELHI
83
+ W.P.(C) 6193/2021
LAXMI SALES CORPORATION ..... Petitioner
Through: Mr. Prem Ranjan Kumar, Advocate
versus
THE PRINCIPAL ADDITIONAL DIRECTOR
GENERAL ..... Respondent
Through: Mr. Harpreet Singh, Senior Standing
Counsel
84
+ W.P.(C) 6534/2021
M/S MAHALAXMI JEWEL EXPORTS (THROUGH
PROPRIETOR SH. PREM SAGAR ARORA) ..... Petitioner
Through Dr. G.K. Sarkar, Mrs. Malabika
Sarkar, Mr. Prashant Srivastava and
Mr. Deepak Mahajan, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr. Ayush Agarwal, Senior Standing
Counsel with mr. Vikrant Singh
Bloria and Mr. Sushant Tomar,
Advocates for R-1.
Mr. Harpreet Singh, Senior Standing
Counsel for R-2
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
W.P.(C) 6193/2021 & 6534/2021 Page 1 of 2
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:03.09.2021
21:00:29
ORDER
% 27.08.2021 Proceedings have been conducted through Video Conferencing. Learned counsels for the Respondents seek further time to file counter affidavits.
Time as prayed for is granted. Let counter affidavits be filed before the next date of hearing. List on 11.10.2021.
CHIEF JUSTICE JYOTI SINGH, J.
AUGUST 27, 2021 rd W.P.(C) 6193/2021 & 6534/2021 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:03.09.2021 21:00:29