Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(5) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004 (5)The licensee shall comply with the award within the period specified in the award and shall intimate the compliance to the Electricity Ombudsman.
