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Supreme Court - Daily Orders

Nagaraj vs State Represented By The Inspector Of ... on 17 December, 2019

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.29                               COURT NO.16                SECTION II-C

                                  S U P R E M E C O U R T O F I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                   No(s).   9697/2019

     (Arising out of impugned final judgment and order dated 25-02-2015
     in CRLAMD No. 332/2013 passed by the High Court Of Judicature At
     Madras At Madurai)

     NAGARAJ                                                             Petitioner(s)

     VERSUS

     STATE REPRESENTED BY THE INSPECTOR OF POLICE                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.117792/2019-CONDONATION OF DELAY
     IN FILING and IA No.117793/2019-EXEMPTION FROM FILING O.T. )

     Date : 17-12-2019 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE DEEPAK GUPTA
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                 Mr.   S. Nagamuthu, Sr. Adv.
                                       Mr.   A.S. Vairawan, Adv.
                                       Mr.   R. Sudhakaran, Adv.
                                       Mr.   Hardik Gautam, Adv.
                                       Mr.   M.P. Parthiban, AOR

     For Respondent(s)                 Mr.   Jayanth Muth Raj, Sr. Adv.(AAG)
                                       Ms.   Meha Aggarwal, Adv.
                                       Mr.   Karthik Rajendran, Adv.
                                       Mr.   M. Yogesh Kanna, AOR


                         UPON hearing the counsel the Court made the following
                                             O R D E R

List the matter on a non-miscellaneous day in the second week of February, 2020.

Signature Not Verified Digitally signed by MUKESH KUMAR

(LAYA RAWAT) Date: 2019.12.19 14:55:24 IST (PRADEEP KUMAR) Reason: SENIOR PERSONAL ASSISTANT BRANCH OFFICER