Supreme Court - Daily Orders
Nagaraj vs State Represented By The Inspector Of ... on 17 December, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.29 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9697/2019
(Arising out of impugned final judgment and order dated 25-02-2015
in CRLAMD No. 332/2013 passed by the High Court Of Judicature At
Madras At Madurai)
NAGARAJ Petitioner(s)
VERSUS
STATE REPRESENTED BY THE INSPECTOR OF POLICE Respondent(s)
(FOR ADMISSION and I.R. and IA No.117792/2019-CONDONATION OF DELAY
IN FILING and IA No.117793/2019-EXEMPTION FROM FILING O.T. )
Date : 17-12-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. S. Nagamuthu, Sr. Adv.
Mr. A.S. Vairawan, Adv.
Mr. R. Sudhakaran, Adv.
Mr. Hardik Gautam, Adv.
Mr. M.P. Parthiban, AOR
For Respondent(s) Mr. Jayanth Muth Raj, Sr. Adv.(AAG)
Ms. Meha Aggarwal, Adv.
Mr. Karthik Rajendran, Adv.
Mr. M. Yogesh Kanna, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on a non-miscellaneous day in the second week of February, 2020.
Signature Not Verified Digitally signed by MUKESH KUMAR(LAYA RAWAT) Date: 2019.12.19 14:55:24 IST (PRADEEP KUMAR) Reason: SENIOR PERSONAL ASSISTANT BRANCH OFFICER