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[Cites 0, Cited by 2] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in Punjab Self-Supporting Co-operative Societies Act, 2006

(2)An application for conversion shall be submitted to the Registrar by hand or by registered post, by the duly authorised person of such primary co-operative, society, along with the special resolution passed in this regard by giving thirty days notice.