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Punjab-Haryana High Court

State Of Haryana And Another vs Gulshan Rai And Others on 23 December, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                                           RFA No.2797of 2008 (O&M)
                                                 LAC No.379 of 2004

State of Haryana and another
                                                          .....Appellants
                                  Versus

Gulshan Rai and others
                                                        ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, Assistant Advocate General, Haryana.

Mr. Som Nath Saini, Advocate for the landowners. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1110 of 2008, titled Indian Oil Corporation Limited Vs. State of Haryana and others.

(RAJESH BINDAL) JUDGE 23.12.2010 shramila