Punjab-Haryana High Court
State Of Haryana And Another vs Gulshan Rai And Others on 23 December, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.2797of 2008 (O&M)
LAC No.379 of 2004
State of Haryana and another
.....Appellants
Versus
Gulshan Rai and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, Assistant Advocate General, Haryana.
Mr. Som Nath Saini, Advocate for the landowners. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1110 of 2008, titled Indian Oil Corporation Limited Vs. State of Haryana and others.
(RAJESH BINDAL) JUDGE 23.12.2010 shramila